Dillip Kumar Pradhan vs State Of Odisha
2024 Latest Caselaw 15335 Ori

Orissa High Court

Dillip Kumar Pradhan vs State Of Odisha on 1 October, 2024

Bench: D.Dash, V. Narasingh

              IN THE HIGH COURT OF ORISSA AT CUTTACK
                            CRLA No.950 of 2024
        Dillip Kumar Pradhan            .....     Appellant
                                                        Represented By Adv. -
                                                        Devashis Panda

                                       -versus-
        State of Odisha                      .....                Respondent
                                                      Represented By Adv. -
                                                      Mr. S. K. Nayak, AGA

                               CORAM:
                    THE HON'BLE MR. JUSTICE D.DASH
                                  AND
                 THE HON'BLE MR. JUSTICE V. NARASINGH

                                      ORDER

Order 01.10.2024 No. I.A. No.2392 of 2024

01. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard.

3. For the grounds stated in paragraph 2 of this application, filing of authenticated free copy of the impugned judgment is hereby dispensed with for the time being and the attested copy of the said judgment filed, is accepted.

4. The I.A is accordingly disposed of.

(D.Dash) Judge

(V. Narasingh) Judge

ORDER 01.10.2024

Order No.

02. 1. Heard.

2. Admit.

3. Call for the digitized copy of the Trial Court Record.

4. List this matter on 10.12.2024.

(D. Dash) Judge

(V. Narasingh) Judge ORDER Order 01.10.2024 No.

03. 1. Heard.

2. There shall be stay realization of fine till disposal of this Appeal.

3. The I.A is accordingly disposed of.

                                                                 (D. Dash)
                                                                  Judge




                                                            (V. Narasingh)
                                                                 Judge





                     Order                               ORDER
                     No.                               01.10.2024

                    04.      1.     This application shall be considered after receipt of the

digitized copy of the Trial Court Record.

(D. Dash) Judge

(V. Narasingh) Judge

Gitanjali