Harihar Patra vs Commissioner-Cum-Secy. To .... ...
2024 Latest Caselaw 17064 Ori

Orissa High Court

Harihar Patra vs Commissioner-Cum-Secy. To .... ... on 22 November, 2024

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  W.P.(C) No.987 of 2014

                            Harihar Patra                        ....                      Petitioner
                                                                          Mr. K.C. Kanungo, Advocate

                                                     -versus-
                            Commissioner-cum-Secy. To ....                         Opposite Parties
                            Govt. of Odisha and
                            Another
                                                                                 Mr. P.K. Panda, ASC


                                                   CORAM:
                                      JUSTICE BIRAJA PRASANNA SATAPATHY
                                                               ORDER

               Order No.                                     22.11.2024
                     07.        1.        This matter is taken up through Hybrid Arrangement

(Virtual/Physical) Mode.

2. Heard learned counsel appearing for the Parties.

3. Hearing concluded and the order / judgment is reserved.

(Biraja Prasanna Satapathy) Judge

Location: HIGH COURT OF ORISSA, CUTTACK