Susil Kumar Sahoo & Ors vs State Of Odisha & Ors. .... Opposite ...
2024 Latest Caselaw 17057 Ori

Orissa High Court

Susil Kumar Sahoo & Ors vs State Of Odisha & Ors. .... Opposite ... on 22 November, 2024

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 W.P.(C) No.28138 of 2024

                                  Susil Kumar Sahoo & Ors.    ....             Petitioner(s)
                                                             Mr. Kshirod Kumar Rout, Adv.
                                                         -versus-
                                  State of Odisha & Ors.      ....        Opposite Party(s)
                                                                        Mr. Saswat Dash, AGA

                                          CORAM:
                                          DR. JUSTICE S.K. PANIGRAHI

                   Order                            ORDER
                   No.                             22.11.2024

01. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the parties.

3. Hearing is concluded. Judgment/order is reserved.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 25-Nov-2024 18:15:01