State Of Orissa & Another vs B.Engineers & Builders Private
2024 Latest Caselaw 17056 Ori

Orissa High Court

State Of Orissa & Another vs B.Engineers & Builders Private on 22 November, 2024

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  SA No.127 of 1995

                 State of Orissa & Another                         .....              Appellant(s)
                                                                                         Represented By
                                                                                      Mr.G.Mohanty,S.C.

                                              -versus-
                B.Engineers & Builders Private         .....                        Respondent(s)
                Limited
                                                                                             Represented By
                                                                                                      None
                                                      CORAM:
                  THE HON'BLE MR. JUSTICE ANANDA CHANDRA BEHERA
                                                                 ORDER

              Order No.                                         22.11.2024

                   26.          1.        This matter is taken up through Hybrid Arrangement (Virtual
                                /Physical Mode).

2. Hearing is concluded and judgment is reserved.

( A.C. Behera ) Judge Binayak

Location: High Court of Orissa, Cuttack