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Chinmayee Raul vs Surjeet Parida
2024 Latest Caselaw 17019 Ori

Citation : 2024 Latest Caselaw 17019 Ori
Judgement Date : 22 November, 2024

Orissa High Court

Chinmayee Raul vs Surjeet Parida on 22 November, 2024

Bench: Arindam Sinha, M.S. Sahoo

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 MATA No.94 of 2024


            Chinmayee Raul                           ....                  Appellant
                                                              Represented by Adv.-
                                                          Mr. S.S. Pratap, Advocate
                                          -versus-
            Surjeet Parida                           ....               Respondent
                                                              Represented by Adv.-
                                                      Mr. A.K. Sharma, Advocate

                                         CORAM:
                    THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                            AND
                      THE HON'BLE MR. JUSTICE M.S. SAHOO
                                         ORDER

22.11.2024 Order No.

01. 1. Mr. Pratap, learned advocate appears on behalf of appellant,

who was wife in the marriage dissolved by judgment dated 13th

February, 2024 of the Family Court. She is aggrieved by quantum of

permanent alimony. The appeal has been filed in time.

2. Mr. Sharma, learned advocate appears and files his power. He

submits, he is thereby entering appearance on behalf of respondent.

He confirms there has been service of the memo of appeal and

accordingly formal notice of appeal is waived.

3. The lower Court record be called for.

4. List on 16th December, 2024.

( Arindam Sinha ) Judge

( M.S. Sahoo ) Judge

Prasant

Signed by: PRASANT KUMAR SAHOO Designation: PERSONAL ASSISTANT Reason: Authentication Location: Orissa High Court Date: 22-Nov-2024 17:57:07

 
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