Citation : 2024 Latest Caselaw 16984 Ori
Judgement Date : 21 November, 2024
IN THE HIGH COURT OF ORISSA AT CUTTACK
MACA Nos.58, 59 & 60 of 2016
Trilochan Mishra ..... Appellant
Mr. P.K. Mishra,
Advocate
-versus-
Sibasankar Panda & Another ..... Respondents
CORAM:
THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
ORDER
21.11.2024
1. This matter is taken up through hybrid mode.
2. Since these appeals arise out of a common judgment, on the request made by the learned counsel appearing for the Parties, list these matters on 28th November, 2024.
(BIRAJA PRASANNA SATAPATHY) Judge
Subrat
Location: HIGH COURT OF ORISSA, CUTTACK
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