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M/S. Tarini Minerals Private Ltd vs Union Of India And Others .... Opposite ...
2024 Latest Caselaw 16855 Ori

Citation : 2024 Latest Caselaw 16855 Ori
Judgement Date : 20 November, 2024

Orissa High Court

M/S. Tarini Minerals Private Ltd vs Union Of India And Others .... Opposite ... on 20 November, 2024

   IN THE HIGH COURT OF ORISSA AT CUTTACK
             W.P.(C) No. 12263 of 2023 and batch

In W.P.(C) No.12263 of 2023
M/s. Tarini Minerals Private Ltd.,        ....         Petitioner
Sundargarh
                            Mr. V. Sridharan, Senior Advocate,
                        Mr. Rudra Prasad Kar, Senior Advocate
                          with Mr. Asit Kumar Dash, Advocate
                           -versus-
Union of India and others                 .... Opposite Parties
                   Mr. T.K. Satapathy, Senior Standing Counsel
                                    (for GST & Central Excise)
                         Mr. A. Kedia, Junior Standing Counsel
             Mr. Sunil Mishra, Standing Counsel (for CT&GST)

In W.P.(C) No.3181 of 2022
Arvind Steels                            ....         Petitioner
                                     Mr. K.K. Sahoo, Advocate
                           -versus-
Additional CT & GST Officer,            .... Opposite Parties
Rourkela-II Circle, Sundergarh,
Odisha and others
                     Mr. R. Chimanka, Senior Standing Counsel
                          (for GST, Central Excise & Customs)


In W.P.(C) No.23067 of 2022
Sree Metaliks Ltd.                       ....         Petitioner
                                     Mr. K.K. Sahoo, Advocate
                           -versus-
Additional Commissioner of Central      .... Opposite Parties
Tax, GST & CX, Commissionerate
Rourkela and others
                    Mr. R. Chimanka, Senior Standing Counsel
                         (for GST, Central Excise & Customs),
        Mr. Avinash Kedia, Jr. Standing Counsel, CGST, CX &
                                                     Customs,
             Mr. Sunil Mishra, Standing Counsel(for CT&GST)



                                                       Page 1 of 5
 In W.P.(C) No.27112 of 2022
M/s. Indrani Patnaik                    ....          Petitioner
                                       Mr. C.R. Das, Advocate
                           -versus-
Union of India and others               .... Opposite Parties
            Mr. Prasanjeet Mohapatra, Senior Standing Counsel
                                                   (for CGST)

In W.P.(C) No.4110 of 2023
M/s. Kaypee Enterprises                 ....           Petitioner
                              Mr. P.K. Harichandan, Advocate
                          -versus-
The Additional Commissioner of Sales .... Opposite Parties
Tax (Appeal), Central Zone, Odisha
and others
                           Mr. Sunil Mishra, Standing Counsel
                                                (for CT&GST)

In W.P.(C) No.4113 of 2023
M/s. Kaypee Enterprises                 ....          Petitioner
                              Mr. P.K. Harichandan, Advocate
                          -versus-
The Additional Commissioner of Sales .... Opposite Parties
Tax (Appeal), Central Zone, Odisha
and others
                           Mr. Sunil Mishra, Standing Counsel
                                               (for CT&GST)

In W.P.(C) No.4114 of 2023
M/s. Kaypee Enterprises                 ....          Petitioner
                              Mr. P.K. Harichandan, Advocate
                          -versus-
The Additional Commissioner of Sales .... Opposite Parties
Tax (Appeal), Central Zone, Odisha
and others
                           Mr. Sunil Mishra, Standing Counsel
                                               (for CT&GST)

In W.P.(C) No.4115 of 2023
M/s. Kaypee Enterprises                  ....         Petitioner
                               Mr. P.K. Harichandan, Advocate
                                                       Page 2 of 5
                           -versus-
The Additional Commissioner of Sales .... Opposite Parties
Tax (Appeal), Central Zone, Odisha
and others
                           Mr. Sunil Mishra, Standing Counsel
                                               (for CT&GST)

In W.P.(C) No.4117 of 2023
M/s. Kaypee Enterprises                 ....          Petitioner
                              Mr. P.K. Harichandan, Advocate
                          -versus-
The Additional Commissioner of Sales .... Opposite Parties
Tax (Appeal), Central Zone, Odisha
and others
                           Mr. Sunil Mishra, Standing Counsel
                                               (for CT&GST)


In W.P.(C) No.12644 of 2023
M/s. National Enterprises and another ....           Petitioners
                                   Mr. K.K. Acharya, Advocate
                           -versus-
The Commissioner, GST & Central          .... Opposite Parties
Excise, Rourkela and another
                    Mr. Sashadev Das, Addl. Standing Counsel
                                              (for CT & GST)
            Mr. Sunil Mishra, Standing Counsel (for CT&GST)


In W.P.(C) No.35243 of 2023
M/s. Maa Chandi Stone Crushing          ....          Petitioner
                               Ms. K.R. Choudhury, Advocate
                          -versus-
Union of India and others               .... Opposite Parties
                   Mr. Avinash Kedia, Junior Standing Counsel
            Mr. Sunil Mishra, Standing Counsel (for CT&GST)

In W.P.(C) No.1709 of 2024
M/s. Tarini Minerals Private Ltd.        ....         Petitioner
                        Mr. Rudra Prasad Kar, Senior Advocate
                          with Mr. Asit Kumar Dash, Advocate
                                                      Page 3 of 5
                            -versus-
Union of India and others                .... Opposite Parties
                  Mr. T.K. Satapathy, Senior Standing Counsel
                                   (for GST & Central Excise)
                        Mr. A. Kedia, Junior Standing Counsel
            Mr. Sunil Mishra, Standing Counsel (for CT&GST)

In W.P.(C) No.9745 of 2024
M/s. S.N. Mohanty                        ....         Petitioner
                                  Ms. Ritika Kurmy, Advocate
                          -versus-
Union of India and others                .... Opposite Parties
                  Mr. T.K. Satapathy, Senior Standing Counsel
                                   (for GST & Central Excise)
                        Mr. A. Kedia, Junior Standing Counsel
            Mr. Sunil Mishra, Standing Counsel (for CT&GST)

In W.P.(C) No. 17528 of 2024
Akhaya Kumar Parida                       ....         Petitioner
                                      Mr. G. Mohanty, Advocate
                           -versus-
Union of India and others                .... Opposite Parties
                  Mr. T.K. Satapathy, Senior Standing Counsel
                                   (for GST & Central Excise)
                        Mr. A. Kedia, Junior Standing Counsel
            Mr. Sunil Mishra, Standing Counsel (for CT&GST)

In W.P.(C) No. 17529 of 2024
Akhaya Kumar Parida                       ....         Petitioner
                                      Mr. G. Mohanty, Advocate
                           -versus-
Union of India and others                .... Opposite Parties
                  Mr. T.K. Satapathy, Senior Standing Counsel
                                   (for GST & Central Excise)
                        Mr. A. Kedia, Junior Standing Counsel
            Mr. Sunil Mishra, Standing Counsel (for CT&GST)

In CONTC No.4134 of 2024
M/s. Tarini Minerals Private Ltd.        ....        Petitioner
                               Mr. Asit Kumar Dash, Advocate
                           -versus-
                                                       Page 4 of 5
                               Abhay Gupta, Additional                 .... Opposite Parties
                              Commissioner, GST & Central Excise,
                              Rourkela Commissionerate
                                               Mr. T.K. Satapathy, Senior Standing Counsel
                                                                (for GST & Central Excise)
                                                      Mr. A. Kedia, Junior Standing Counsel

                              CORAM:
                              THE CHIEF JUSTICE
                              MISS JUSTICE SAVITRI RATHO
                                                         ORDER

Order No. 20.11.2024

11. These matters are taken up through Hybrid mode.

2. Hearing concludes.

3. Judgment is reserved.

(Chakradhari Sharan Singh) Chief Justice

(Savitri Ratho) Judge Arun Mishra

Designation: ADR-Cum-Addl. Principal Secretary

Location: High Court of Orissa, Cuttack Date: 21-Nov-2024 15:40:41

 
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