Upendra Sahu And Others vs State Of Orissa
2024 Latest Caselaw 16837 Ori

Orissa High Court

Upendra Sahu And Others vs State Of Orissa on 19 November, 2024

                                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                            CRA No.250 of 1992


                                          Upendra Sahu and Others        ....                Appellants
                                                                                     Mr. H.S. Mishra,
                                                                                      Advocate
                                                                        -versus-

                                          State of Orissa                ....               Respondent
                                                                                   Mr. P.K. Panda, ASC

                                                           COROM:
                                                JUSTICE BIRAJA PRASANNA SATAPATHY

                                                                   ORDER

19.11.2024 Order No

14. 1. This matter is taken up through Hybrid Mode.

2. Hearing concluded.

3. Judgment/Order reserved.

4. Learned counsel for the parties are permitted to file their written notes of submission along with citations, if any by 27.11.2024.

(Biraja Prasanna Satapathy) Judge

Basudev

Location: High Court of Orissa, Cuttack