Shantilata Mandal vs Hemalata Mallick
2024 Latest Caselaw 16834 Ori

Orissa High Court

Shantilata Mandal vs Hemalata Mallick on 19 November, 2024

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                     RSA No.299 of 2022

                          Shantilata Mandal                         .....           Appellant

                                                                             Represented By Adv.
                                                                              - Mr. M. Mohanty

                                                            -versus-
                          Hemalata Mallick                          .....         Respondent

                                                                             Represented By Adv.-
                                                                                            None.

                                                           CORAM:
                                THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA


                                                             ORDER

19.11.2024.

Order No.

04. 1. This matter is taken up through hybrid mode.

2. Since the certified copy of the trial Court judgment has been filed, the defect as pointed out by the Office be ignored.

3. List this matter for admission in the week commencing 02.12.2024.

(Sashikanta Mishra) AKB Judge

Designation: A.D.R.-cum-Addl. Principal Secretary

Location: High Court of Orissa, Cuttack