Krupasindhu Muduli vs State Of Odisha And Others .... Opposite ...
2024 Latest Caselaw 16810 Ori

Orissa High Court

Krupasindhu Muduli vs State Of Odisha And Others .... Opposite ... on 19 November, 2024

  IN THE HIGH COURT OF ORISSA AT CUTTACK
                 W.P.(C) No. 12305 of 2021 & Batch

W.P.(C) No. 12305 of 2021
Krupasindhu Muduli                      ....          Petitioner
                         Mr. Prafulla Kumar Rath, Sr. Advocate
                           -versus-
State of Odisha and others               .... Opposite Parties
     Mr. S.B. Panda, Additional Government Advocate for State
                      Mr. M.R. Pradhan, Advocate (OP No.6),
                        Mr. P.K. Muduli, Advocate (OP No.7)

W.P.(C) No. 12308 of 2021
Krupasindhu Muduli                      ....          Petitioner
                         Mr. Prafulla Kumar Rath, Sr. Advocate
                           -versus-
State of Odisha and others               .... Opposite Parties
              Mr. S.B. Panda, Additional Government Advocate

W.P.(C) No. 36487 of 2021
Krupasindhu Muduli                      ....          Petitioner
                         Mr. Prafulla Kumar Rath, Sr. Advocate
                           -versus-
State of Odisha and others               .... Opposite Parties
              Mr. S.B. Panda, Additional Government Advocate

W.P.(C) No. 3178 of 2022

Bhimasen Dalai                          ....          Petitioner
                          Mr. Bishnu Prasad Pradhan, Advocate
                           -versus-
State of Odisha and others               .... Opposite Parties
     Mr. S.B. Panda, Additional Government Advocate for State
            Mr. Prafulla Kumar Rath, Sr. Advocate (OP No.10)



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                                                           CORAM:
                                                HON'BLE THE CHIEF JUSTICE
                                            HON'BLE MISS JUSTICE SAVITRI RATHO
                                                          ORDER

Order No. 19.11.2024

12. These matters are taken up through Hybrid mode.

2. Heard learned Senior Counsel and learned counsel appearing on behalf of the parties.

3. List these matters on 26.11.2024 for judgment.

(Chakradhari Sharan Singh) Chief Justice

(Savitri Ratho) Judge Arun Mishra

Designation: ADR-Cum-Addl. Principal Secretary

Location: Orissa High Court, Cuttack Date: 20-Nov-2024 12:19:55