Surekha Prava Takri vs State Of Orissa And Others ..... Opp. ...
2024 Latest Caselaw 16779 Ori

Orissa High Court

Surekha Prava Takri vs State Of Orissa And Others ..... Opp. ... on 18 November, 2024

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                           W.P.(C) No. 19978 of 2024

               Surekha Prava Takri                       .....                         Petitioner
                                                                                  Represented by
                                                                     Mr. B.K. Mohapatra, Advocate

                                                         -Versus-
               State of Orissa and Others                .....                        Opp. Parties
                                                                                    Represented by
                                                                       Addl. Government Advocate
                                                                 Mr. D.K. Parida, Adv. for OP. No.5


                                      CORAM:
                     THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA
                                                             ORDER

18.11.2024

Order No. 1. This matter is taken up through hybrid mode.

04. 2. Hearing concluded. Judgment reserved.

3. Parties may file their written note of submissions along with citations, if any, within a week.

(Sashikanta Mishra) Judge

A.K. Rana

Designation: PERSONAL ASSISTANT

Location: HIGH COURT OF ORISSA, CUTTACK Date: 19-Nov-2024 12:13:56