Citation : 2024 Latest Caselaw 16764 Ori
Judgement Date : 18 November, 2024
IN THE HIGH COURT OF ORISSA AT CUTTACK
MACA No.125 of 2023
HDFC-ERGO General Insurance Co. Ltd., ... Appellant
Cuttack
Mr. G.P. Dutta, Advocate
-versus-
Gahar Alli Purkait and others ... Respondents
Mr. S.N. Kar, Advocate
MACA No.123 of 2023
HDFC-ERGO General Insurance Co. Ltd., ... Appellant
Cuttack
Mr. G.P. Dutta, Advocate
-versus-
Chamion Bibi and and others ... Respondents
Mr. S.N. Kar, Advocate
MACA No.124 of 2023
HDFC-ERGO General Insurance Co. Ltd., ... Appellant
Cuttack
Mr. G.P. Dutta, Advocate
-versus-
Hanchina Bibi and others ... Respondents
Mr. S.N. Kar, Advocate
MACA No.126 of 2023
HDFC-ERGO General Insurance Co. Ltd., ... Appellant
Cuttack
Mr. G.P. Dutta, Advocate
-versus-
Amadulla Purokait and another ... Respondents
Mr. S.N. Kar, Advocate
Page 1 of 2
MACA No.127 of 2023
HDFC-ERGO General Insurance Co. Ltd., ... Appellant
Cuttack
Mr. G.P. Dutta, Advocate
-versus-
Maniruddin Purokait and another ... Respondents
Mr. S.N. Kar, Advocate
MACA No.128 of 2023
HDFC-ERGO General Insurance Co. Ltd., ... Appellant
Cuttack
Mr. G.P. Dutta, Advocate
-versus-
Hanif Molla and another ... Respondents
Mr. S.N. Kar, Advocate
CORAM:
JUSTICE G. SATAPATHY
ORDER(ORAL)
18.11.2024 Order No.
10. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).
2. Heard, Mr. G.P.Dutta, learned counsel for the Appellant and Mr. Surendra Nath Kar, learned counsel for the Respondents in the matter.
3. Hearing being concluded, judgment is reserved.
(G. Satapathy) Signed by: PRIYAJIT SAHOO Judge Reason: Authentication Location: HIGH COURT OF ORISSA Date: 20-Nov-2024 17:05:15 Priyajit
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