Budhadev Naik vs State Of Odisha
2024 Latest Caselaw 16752 Ori

Orissa High Court

Budhadev Naik vs State Of Odisha on 18 November, 2024

Bench: K.R. Mohapatra, V. Narasingh

                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                    CRLA No. 1072 OF 2024
                 Budhadev Naik                               ....       Appellant
                                                       Ms. A. Mehta, Advocate
                                            -versus-
                 State of Odisha                             ....   Respondent
                                                             Mr. P.K. Sahoo,
                                             Additional Government Advocate

                       CORAM:
                       JUSTICE K.R. MOHAPATRA
                       JUSTICE V. NARASINGH
                                        ORDER

Order No.                              18.11.2024
            I.A. No.2695 of 2024

   01.      1.       This matter is taken up through hybrid mode.

2. This I.A. has been filed for condonation of delay of twelve days in filing the appeal as pointed by the S.R.

3. Upon hearing learned counsel for the parties and that the appeal is filed against the judgment and order of conviction and sentence, delay of twelve days in filing the appeal is condoned.

4. Accordingly, the I.A. is disposed of.

(K.R. Mohapatra) Judge

(V. Narasingh) Judge

P.T.O.

// 2 //

02. CRLA No. 1072 OF 2024 & I.A.No.2652 OF 2024

1. Admit.

2. Call for the soft copy of Trial Court Record (TCR).

3. Expedite preparation of paper book upon receipt of soft copy of the TCR.

4. Put up this matter along with the I.A. immediately after receipt of soft copy of TCR.

(K.R. Mohapatra) Judge

(V. Narasingh) Judge

1. This I.A. has been filed for stay realization of fine amount till disposal of the appeal.

2. Since the appeal has been admitted for hearing, there shall be stay realization of fine amount till disposal of the appeal.

3. I.A. is disposed of accordingly.

(K.R. Mohapatra) Judge

Designation: A.R.-cum-Sr. Secretary

(V. Narasingh) Location: ORISSA HIGH COURT M.K.Rout Date: 19-Nov-2024 16:43:26 Judge