Union Of India And vs Dr. Surendranath
2024 Latest Caselaw 16727 Ori

Orissa High Court

Union Of India And vs Dr. Surendranath on 14 November, 2024

Bench: S.K. Sahoo, Chittaranjan Dash

              IN THE HIGH COURT OF ORISSA AT CUTTACK

                        W.P.(C) No.41573 of 2023

            Union of India and
            others                         .....     Petitioners

                                        Mr. Bhabani Shankar Rayaguru,
                                        Central Govt. Counsel
                                      -versus-
            Dr. Surendranath
            Behera and others              .....   Opp. Parties

                                        Mr. S.S. Mohanty, Advocate for
                                        opp. party no.1

                                       CORAM:
                 THE HON'BLE MR. JUSTICE S.K. SAHOO
            THE HON'BLE MR. JUSTICE CHITTARANJAN DASH

                                      ORDER

Order No. 14.11.2024

14. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).

Mr. B.S. Rayaguru, learned Central Govt. Counsel appearing for the petitioners files some citations along with a memo, which is taken on record.

Mr. S.S. Mohanty, learned counsel appearing for the opp. party no.1 files written notes of argument and citations, which are taken on record.

Let a copy of written notes of argument be supplied to the learned counsel for the petitioners.

Hearing is closed. Judgment is reserved.

Interim order passed earlier shall continue till the pronouncement of the judgment.

( S.K. Sahoo) Judge

(Chittaranjan Dash) Judge sipun

Location: HIGH COURT OF ORISSA, CUTTACK Date: 19-Nov-2024 12:49:20