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Padmaja Sahoo vs Kanhu Charan Pradhan And Others
2024 Latest Caselaw 16714 Ori

Citation : 2024 Latest Caselaw 16714 Ori
Judgement Date : 14 November, 2024

Orissa High Court

Padmaja Sahoo vs Kanhu Charan Pradhan And Others on 14 November, 2024

Author: Savitri Ratho

Bench: Savitri Ratho

                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       W.A No.2057 of 2024
                Padmaja Sahoo
                                                                     Appellant
                                                         ...

Mr. Chandra Sekhar Parashar, Advocate & Mr. Haraprasad Panda, Advocate

-versus-

Kanhu Charan Pradhan and Others ... Respondents Mr. Gautam Mishra, Senior Advocate assisted by Mr. A. K. Dash, Advocate

CORAM:

HON'BLE THE CHIEF JUSTICE HON'BLE MS. JUSTICE SAVITRI RATHO

Order No. ORDER 14.11.2024

04. This matter is taken up through Hybrid mode.

2. Heard Mr. Chandra Sekhar Parashar, learned counsel appearing on behalf of the Appellant and Mr. Gautam Mishra, learned Senior Counsel appearing on behalf of the Respondents.

3. Hearing is concluded. Judgment is reserved.

(Chakradhari Sharan Singh) Chief Justice

(Savitri Ratho) Judge

Designation: PERSONAL ASSISTANT

 
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