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Kabuli Charan Nath vs State Of Odisha & Ors. ..... Opposite ...
2024 Latest Caselaw 16678 Ori

Citation : 2024 Latest Caselaw 16678 Ori
Judgement Date : 14 November, 2024

Orissa High Court

Kabuli Charan Nath vs State Of Odisha & Ors. ..... Opposite ... on 14 November, 2024

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

     IN THE HIGH COURT OF ORISSA AT CUTTACK
                  WP(C) No. 16192 of 2021
Kabuli Charan Nath            .....       Petitioner
                                                   Mr. R.K. Acharya, Advocate

                                 -versus-
State of Odisha & Ors.              .....              Opposite Parties
                                                        Mr. S.P. Das, ASC


                    CORAM:
THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
                     ORDER

14.11.2024

1. This matter is taken up through hybrid mode.

2. Heard learned counsel for the parties.

3. The petitioner has filed this writ petition seeking direction to the opposite parties to allow the petitioner to avail the benefit of trained graduate scale of pay on attaining the age of 48 years.

4. Learned counsel for the petitioner contended that the case of the petitioner is covered by the judgment of this Court in the case of Radharani Samal v. State of Orissa, 2017 (I) ILR-CUT-546 and Akhaya Kumar Nayak v. State of Odisha and Ors. (W.P.(C) No. 5480 of 2021 disposed of on 04.08.2022). Therefore, this writ petition may be disposed of in the light of the aforesaid order.

5. Learned Standing Counsel for School and Mass Education Department does not dispute the position.

6. In the above view of the matter, while quashing order dt.25.02.2021 under Annexure-7, this writ petition stands disposed of directing the opposite parties-authority to consider the case of the

petitioner in the light of the judgment passed by this Court in the cases of Radharani Samal and Akhaya Kumar Nayak (supra), and pass appropriate order in accordance with law within a period of three months from the date of production of certified copy of this order.

(BIRAJA PRASANNA SATAPATHY) Judge Sneha

Location: High Court of Orissa, Cuttack

 
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