Odisha State Financial vs Sarat Kumar Nayak & Anr. .... Opposite ...
2024 Latest Caselaw 16649 Ori

Orissa High Court

Odisha State Financial vs Sarat Kumar Nayak & Anr. .... Opposite ... on 13 November, 2024

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 W.P.(C) No.17221 of 2024

                                  Odisha State Financial       ....              Petitioner(s)
                                  Corporation, Cuttack
                                                             Mr. Satyajit Pattanaik, Adv.
                                                       -versus-
                                  Sarat Kumar Nayak & Anr. ....         Opposite Party(s)
                                                                     Mr. Sonak Mishra, ASC
                                                                Mr. Soumyajyoti Biswal, Adv.

                                          CORAM:
                                          DR. JUSTICE S.K. PANIGRAHI

                   Order                            ORDER
                   No.                             13.11.2024

03. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/order is reserved.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 14-Nov-2024 13:40:13