Prasanta Mallick @ Bobby vs State Of Odisha
2024 Latest Caselaw 16590 Ori

Orissa High Court

Prasanta Mallick @ Bobby vs State Of Odisha on 12 November, 2024

Bench: S.K. Sahoo, Chittaranjan Dash

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               JCRLA No. 62 of 2009


                             Prasanta Mallick @ Bobby             ....            Appellant/
                                                                                Petitioner
                                                     Mr. Satya Narayan Mishra, Advocate
                                                      -versus-
                             State of Odisha                      ....          Respondent/
                                                                               Opp. Party
                                                                  Mr. Aurobinda Mohanty,
                                                                   Addl. Standing Counsel
                                           CORAM:
                               THE HON'BLE MR. JUSTICE S.K. SAHOO
                     THE HON'BLE MR. JUSTICE CHITTARANJAN DASH
                                                      ORDER

      Order No.                                      12.11.2024

          06.           1.      Heard Mr. Satya Narayan Mishra, learned counsel for the

Appellant and Mr. Aurobinda Mohanty, learned Additional Standing Counsel.

2. Hearing is concluded. Judgment is reserved.

(S.K. Sahoo) Judge

(Chittaranjan Dash) Judge KC Bisoi

Signed by: KRUSHNA CHANDRA BISOI