Suchitra Behera @ Barik vs Anoja Kumar Barik
2024 Latest Caselaw 16555 Ori

Orissa High Court

Suchitra Behera @ Barik vs Anoja Kumar Barik on 12 November, 2024

Bench: Arindam Sinha, M.S. Sahoo

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 MATA No.92 of 2021
            Suchitra Behera @ Barik                ....            Appellant

                                                   Represented By Adv. -
                                       Mr. Rabindra Nath Prusty, Advocate
                                       -versus-

            Anoja Kumar Barik                      ....          Respondent

                                                   Represented By Adv. -
                                                                  None



                                 CORAM:
                   THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                          AND
                     THE HON'BLE MR. JUSTICE M.S. SAHOO



                                       ORDER

12.11.2024 Order No.

04. 1. Mr. Prusty, learned advocate appears on behalf of appellant,

who was wife in the marriage dissolved by judgment dated 13th

September, 2021 of the Family Court. He submits, his client is

aggrieved. He is ready to proceed with hearing of the appeal.

2. Respondent goes unrepresented even though appearance was

entered on her behalf by learned advocates, whose names are reflected.

// 2 //

3. Mr. Prusty is requested to communicate website copy of this

order to learned advocate for respondent and file the

acknowledgement on adjourned date. We make it clear, hearing of the

appeal will be proceeded with on next date or thereafter, whenever

business of the Court permits.

4. List on 4th December, 2024.

(Arindam Sinha) Judge

(M.S. Sahoo) Judge Sks