Citation : 2024 Latest Caselaw 16493 Ori
Judgement Date : 11 November, 2024
IN THE HIGH COURT OF ORISSA, AT CUTTACK
W.A. No. 865 of 2024
W.A. No. 865 of 2024
State Bank of India ..... Petitioner
Mr. Gautam Mukherjee, Senior Advocate
along with Mr. Dillip Kumar Mohapatra,
Advocate
vs.
..... Opposite Party
Manoj Kumar Pati
None
W.A. No. 705 of 2024
Manoj Kumar Pati ..... Petitioner
None
vs.
..... Opposite Party
State Bank of India and others
Mr. Gautam Mukherjee, Senior Advocate
along with Mr. Dillip Kumar Mohapatra,
Advocate
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MISS JUSTICE SAVITRI RATHO
ORDER
11.11.2024
W.A. No. 865 of 2024 &
Order No. This matter is taken up through hybrid mode.
02.
2. Same judgment dated 05.02.2024 passed by a learned Single Judge of this Court in W.P.(C) No. 22681 of 2014 is under challenge in both the appeals. The appellant in W.A. No. 705 of 2024 is respondent in W.A. No. 865 of 2024 who is conducting his case in
person. The appellant/respondent is not present in Court today.
3. Heard Mr. Gautam Mukherjee, learned Senior Advocate appearing on behalf of the appellant in W.A. No. 865 of 2024.
4. List these matters on 18.11.2024 within first five cases.
5. Let the Registry intimate the appellant/respondent through his mobile about next listing of the case in the light of the present order.
(Chakradhari Sharan Singh) Chief Justice
(Savitri Ratho) Judge
Arun/Ashok
Signed by: ASHOK KUMAR JAGADEB MOHAPATRA
Location: High Court of Orissa Date: 14-Nov-2024 11:40:53
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