Satyanarayan Mishra vs ) State Of ..... Opposite Parties
2024 Latest Caselaw 16482 Ori

Orissa High Court

Satyanarayan Mishra vs ) State Of ..... Opposite Parties on 11 November, 2024

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     BLAPL No.6130 of 2024
                   Satyanarayan Mishra             .....    Petitioner
                                                                               Represented By Adv. -
                                                                               Laxmi Narayan
                                                                               Rayatsingh, M/s.
                                                                               Durga Prasad Nanda

                                                          -versus-
                   1) State Of               .....                                 Opposite Parties
                   Odisha
                   2) Sunita Sahoo                   Represented By Adv. - M/s Akshaya Kumar
                                                     Pandey,j.sahoo,s.r.acharya,m.k.biswal,s.k.baral

                                             CORAM:
                               THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                           MOHAPATRA


                                                            ORDER

          Order No.                                         11.11.2024

               09.        1.        This matter is taken up through Hybrid Arrangement

(Virtual/Physical Mode).

2. Heard learned counsels for the parties.

3. Note of submissions filed on behalf of the informant is taken on record. Copy be served on learned counsels appearing for the parties.

4. Hearing is concluded and order/judgment is reserved.

(A.K. Mohapatra)

Judge Rubi

Location: High Court of Orissa, Cuttack Date: 13-Nov-2024 13:39:46