Kondula Laxmi Narayana vs The Branch Manager
2024 Latest Caselaw 16428 Ori

Orissa High Court

Kondula Laxmi Narayana vs The Branch Manager on 8 November, 2024

Author: Murahari Sri Raman

Bench: Murahari Sri Raman

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                                CRP No.27 of 2007
                                Kondula Laxmi Narayana                    ....           Petitioner
                                                    Mr. Sunkuru Sudhakar Rao, Senior Advocate
                                                         assisted by Mr. B.K. Mohanty, Advocate
                                                           -versus-
                                The Branch Manager, The Agency            .... Opposite Parties
                                Marketing Co-operative Society Ltd.,
                                Ganjam and others
                                                                 M/s. Sisir Das, A.K. Mohanty-B,
                                                      A.K. Tandi and S.R. Mohapatra, Advocates
                                                          CORAM:
                                          HON'BLE MR. JUSTICE MURAHARI SRI RAMAN

        Order No.                                                          ORDER
           24.                                                            08.11.2024

This matter is taken up through Hybrid Mode.

2. In view of the common judgment passed today (08.11.2024) in CRP No.26 of 2007, this Civil Revision Petition stands disposed of being dismissed. A photocopy of the said common judgment be kept on record.

(M.S. Raman) Judge Aswini/MRS/Laxmikant

Designation: Personal Assistant (Secretary-in-charge)

Location: ORISSA HIGH COURT, CUTTACK Date: 08-Nov-2024 20:36:08