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Prashant Kumar Pati And Others vs State Of Odisha And Others ..... Opp. ...
2024 Latest Caselaw 16426 Ori

Citation : 2024 Latest Caselaw 16426 Ori
Judgement Date : 8 November, 2024

Orissa High Court

Prashant Kumar Pati And Others vs State Of Odisha And Others ..... Opp. ... on 8 November, 2024

Author: Savitri Ratho

Bench: Savitri Ratho

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     WPC (OAC) No.4077 of 2016

         Prashant Kumar Pati and others                   .....                              Petitioners
                                                                                                  None
                                                          Vs.
         State of Odisha and others                       .....                            Opp. Parties
                                                                                 Mr.S.N.Patnaik, AGA
                                 CORAM:
                                     JUSTICE SAVITRI RATHO

                                                             ORDER

08.11.2024 Order No. (Through hybrid mode)

11.

1. None appears on behalf of the petitioners when the matter is called.

2. Pursuant to order dated 11.09.2024, Mr.S.N.Patnaik, learned Addl. Government Advocate submits that SLP (C) Diary No.8465 of 2023 has been filed against the order of this Court in W.P.(C) No.7281 of 2018. Referring to letter dated 01.10.2024 of the Joint Secretary to Govt., Department of School and Mass Education, he submits that SLP (C) Diary No.8465 of 2023 was listed on 24.04.2023 when application for exemption for filing of the certified copy of the impugned judgment had been allowed and notice had been issued for application for condonation of delay as well as Special Leave Petition and the impugned orders had been directed to be stayed directing that no recovery shall be initiated against those who had already been granted relief in terms of the impugned order of the Orissa Administrative Tribunal.

3. List this matter on 27.11.2024 to enable the learned Addl. Government Advocate to obtain instructions regarding the up to date status of the aforesaid SLP.

Digitally Signed                                                            Judge
Signed by: BICHITRANANDA SAHOO
Designation: Secretary
Reason: Authentication
Location: Orissa High Court
             Bichi
Date: 08-Nov-2024 16:33:56
 

 
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