Niranjan Mishra vs Shree Jagannath .... Opposite Parties
2024 Latest Caselaw 16310 Ori

Orissa High Court

Niranjan Mishra vs Shree Jagannath .... Opposite Parties on 6 November, 2024

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              W.P.(C) No. 15982 of 2017

                      Niranjan Mishra                   ....                    Petitioner
                                                                        Represented by
                                                                       Mr. P.K.Khuntia,
                                                                               Advocate
                                                         -Versus -
                      Shree       Jagannath               ....            Opposite Parties
                      Sanskrit                                           Represented by
                      Vishvavidyalaya & Anr
                                                                                   AGA


                                       CORAM:
                                         JUSTICE SASHIKANTA MISHRA

ORDER_ 06.11.2024

Order No. 1. This matter is taken up through hybrid mode.

20. 2. Learned counsel for the petitioner submits his squarely covered by judgment to this Court in the case of Biswanath Dhar vrs. State of Odisha and others 2023 (II)ILR-CUT-165.

3. Learned State counsel requests for sometime to go through the said judgment and to assist the Court accordingly.

4. List this matter on 13.11.2024.

(Sashikanta Mishra) Judge

deepak