Ananda Devi Singh And Others vs Gajraj Singh @ Gajraj
2024 Latest Caselaw 16284 Ori

Orissa High Court

Ananda Devi Singh And Others vs Gajraj Singh @ Gajraj on 5 November, 2024

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              RSA No. 342 of 2017

               Ananda Devi Singh and Others            .....                         Appellant
                                                                                 Represented by
                                                                        Mr. A.K. Hota, Advocate

                                                       -Versus-
               Gajraj Singh @ Gajraj                   .....                      Respondents
               Singhdeo @ Rirendera Ku.
               Singh and Others
                                                                                 Represented by
                                                                        Mr. S. Udgata, Advocate
                                                                          (For respondent No.l)

                                        CORAM:
                       THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA
                                                           ORDER

04.11.2024

Order No. 1. This matter is taken up through hybrid mode.

16. 2. Hearing concluded. Judgment reserved.

3. Parties may file their written note of arguments along with memo of citations, if any, within a week.

(Sashikanta Mishra) Judge

A.K. Rana

Designation: PERSONAL ASSISTANT

Date: 05-Nov-2024 14:05:16