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Gauranga Kumar Padhy vs Sripurna Padhi & Another ... Opposite ...
2024 Latest Caselaw 16283 Ori

Citation : 2024 Latest Caselaw 16283 Ori
Judgement Date : 5 November, 2024

Orissa High Court

Gauranga Kumar Padhy vs Sripurna Padhi & Another ... Opposite ... on 5 November, 2024

Author: G. Satapathy

Bench: G. Satapathy

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                      RPFAM No.34 of 2024
              Gauranga Kumar Padhy                      ...           Petitioner
                                                                          None
                  R
                  O
                  X


                                    -versus-
              Sripurna Padhi & another                  ... Opposite Parties


                                             CORAM:
                                      JUSTICE G. SATAPATHY
                                          ORDER(ORAL)
     Order No.                             05.11.2024
        02.               1.      This matter is taken up through Hybrid

Arrangement (Virtual/Physical Mode).

2. None appears for the petitioner at the time of call, so also no one had appeared on last occasion on 23.10.2024.

3. A bare perusal of the revision petition together with the impugned judgment, this Court does not find any merit in the revision petition. Accordingly, the present RPFAM stands dropped.

(G. Satapathy) Judge

kishore

Signed by: KISHORE KUMAR SAHOO

Location: High Court of Orissa Date: 06-Nov-2024 12:32:51

 
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