Citation : 2024 Latest Caselaw 16282 Ori
Judgement Date : 5 November, 2024
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.4005 of 2016
Sipa Pany @ Jyotirmayee .... Petitioners
Panda & others
Mr. Debashis Panda, Advocate
-versus-
Itishree Panda @ Pany .... Opp. Party
CORAM:
JUSTICE SIBO SANKAR MISHRA
Order ORDER
No. 05.11.2024
11. 1. Heard.
2. Hearing is concluded and Judgment is reserved.
(S.S. Mishra) Judge
Location: HIGH COURT OF ORISSA, CUTTACK amit Date: 07-Nov-2024 13:28:48
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