Kalpana Tripathy vs Arun Kumar Panda
2024 Latest Caselaw 16239 Ori

Orissa High Court

Kalpana Tripathy vs Arun Kumar Panda on 5 November, 2024

Bench: Arindam Sinha, M.S. Sahoo

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                MATA No.433 of 2023


            Kalpana Tripathy                       ....           Appellant

                                                   Represented By Adv. -
                                              Mr. P. Mohanty, Advocate
                                       -versus-

            Arun Kumar Panda                       ....         Respondent
                                                   Represented By Adv. -


                                 CORAM:
                   THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                    AND
                     THE HON'BLE MR. JUSTICE M.S. SAHOO

                                       ORDER

05.11.2024 Order No.

03. 1. Mr. Mohanty, learned advocate appears on behalf of appellant,

who was wife in the marriage dissolved by judgment dated 3rd

October, 2023. He is ready to proceed with the hearing but respondent,

though entered appearance, goes unrepresented.

2. The lower Court record is available and the appeal ready for

hearing. We shall take it up on adjourned date or thereafter as the

business of the Court may permit. Absence of respondent will not

prevent us from proceeding with the hearing. Mr. Mohanty is

// 2 //

requested to communicate website copy of this order to the learned

advocate, who has entered appearance on behalf of respondent.

3. List on 20th November, 2024.

(Arindam Sinha) Judge

(M.S. Sahoo) Judge

Dutta/Radha