Minaketan Sahu vs Milan Kumar Sahu And Another
2024 Latest Caselaw 16170 Ori

Orissa High Court

Minaketan Sahu vs Milan Kumar Sahu And Another on 4 November, 2024

Bench: Arindam Sinha, M.S. Sahoo

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                MATA No.317 of 2024
            Minaketan Sahu                            ....                Appellant
                                                              Represented by Adv.-
                                                           Mr. A. Mishra, Advocate
                                           -versus-
            Milan Kumar Sahu and another              ....             Respondents
                                                              Represented by Adv.-


                                          CORAM:
                    THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                            AND
                      THE HON'BLE MR. JUSTICE M.S. SAHOO
                                          ORDER

04.11.2024 MATA no.317 of 2024 and I.A. no.392 of 2024 Order No.

01. 1. Mr. Mishra, learned advocate appears on behalf of

applicant/appellant and submits, his client had petitioned for custody.

Impugned is judgment dated 24th June, 2024 of the Family Court,

whereby only limited visitation right was granted. The appeal was

presented on reported delay of 11 days. Application has been made

for condonation.

2. Issue notice along with this order on the application and

appeal. Accept one set of process fee for service by registered/speed

post with A.D. Applicant will put in requisites.

3. List on 25th November, 2024.

( Arindam Sinha ) Judge

( M.S. Sahoo ) Judge Prasant

Signed by: PRASANT KUMAR SAHOO