Pintu Jena vs Kajal Patro
2024 Latest Caselaw 3934 Ori

Orissa High Court

Pintu Jena vs Kajal Patro on 1 March, 2024

Bench: Arindam Sinha, M.S. Sahoo

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 MATA No. 462 of 2023


            Pintu Jena                              ....             Appellant

                                                     Mr. S.P. Das, Advocate
                                        -versus-

            Kajal Patro                             ....           Respondent




                      CORAM:
                                 JUSTICE ARINDAM SINHA
                                 JUSTICE M.S. SAHOO



                                        ORDER

01.03.2024 Order No.

1. 1. Mr. Das, learned advocate appears on behalf of appellant-

husband and submits, his client is aggrieved by judgment dated 16th

October, 2023 made by the family Court, dismissing his client's

petition under section 27(1)(d) in Special Marriage Act, 1954 for

dissolution of the marriage. The appeal was filed in time.

2. Appellant will put in requisites for issuance of notice of appeal.

The lower Court record be called for.

// 2 //

3. List on 22nd March, 2024.

(Arindam Sinha) Judge

(M.S. Sahoo) Judge Sks

Designation: PERSONAL ASSISTANT