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Satyajit Singh vs Laxmipriya Das @ Singh
2024 Latest Caselaw 3933 Ori

Citation : 2024 Latest Caselaw 3933 Ori
Judgement Date : 1 March, 2024

Orissa High Court

Satyajit Singh vs Laxmipriya Das @ Singh on 1 March, 2024

Bench: Arindam Sinha, M.S. Sahoo

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     MATA No.16 of 2022

            Satyajit Singh                             ....                          Appellant
                                                             Mr. P. K. Mohanty, Advocate
                                                -versus-
            Laxmipriya Das @ Singh                     ....                        Respondent



            CORAM:
                             JUSTICE ARINDAM SINHA
                             JUSTICE M.S. SAHOO
                                            ORDER
Order No.                                  01.03.2024
   04.      1.      Mr. Mohanty, learned advocate appears on behalf of appellant-

husband and submits, there is noting of the postal article having been

returned unserved.

2. We by our order dated 9th February, 2024 had recorded good

service and thereafter directed further communication be made. We

reproduce below paragraph 4 from said order.

"4. The lower Court record be called for. Appellant will

communicate this order by registered/speed post with AD to address

of respondent-wife given as petitioner in impugned common judgment

and file the AD card or returned unserved postal article on adjourned

date."

As we thought, the postal article has been returned. Endorsement made by

the postal authority is 'Not known'.

// 2 //

3. The lower Court record is available. The appeal will be heard on

adjourned date or thereafter. Mr. Mohanty is requested to communicate

this order to learned advocate who had appeared on behalf of respondent-

wife in the family Court. The communication be made by

registered/speed post with A.D.

4. List on 20th March, 2024.

( Arindam Sinha ) Judge

( M.S. Sahoo ) Judge

Prasant

Signed by: PRASANT KUMAR SAHOO Designation: Personal Assistant Reason: Authentication Location: Orissa High Court Date: 01-Mar-2024 14:26:14

 
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