(Through Hybrid Mode) vs Mamdi Raju
2024 Latest Caselaw 10796 Ori

Orissa High Court

(Through Hybrid Mode) vs Mamdi Raju on 28 June, 2024

Bench: Arindam Sinha, M.S.Sahoo

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                           MATA No.24 of 2024
                          (Through Hybrid Mode)
L. Smita                                     .....                Appellant

                                                       Represented by Adv.-
                                                      Mr. B.P. Das, Advocate

                                  -versus-
Mamdi Raju                                .....                 Respondent

                                                       Represented by Adv.-
                                                      Mr. D. Kumar Swamy,
                                                                  Advocate
                                 CORAM:
            THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                    AND
                 THE HON'BLE MR. JUSTICE M.S.SAHOO


                                  ORDER

28.06.2024 Order No.

03. 1. Mr. Das, learned advocate appears on behalf of appellant-

wife and submits, impugned judgment dated 12th December,

2023 of the Family Court be set aside on direction of remand.

Certain facts were not considered by said Court.

2. Mr. Swamy, learned advocate appears virtually on behalf

of respondent-husband. He submits, short adjournment be

granted for him to argue in support of impugned judgment.

3. The lower Court record is available.

4. List on 9th July, 2024.

(Arindam Sinha) Judge

(M.S. Sahoo) Judge Radha/Jyostna