Rupadhar Jani vs State Of Odisha
2024 Latest Caselaw 10769 Ori

Orissa High Court

Rupadhar Jani vs State Of Odisha on 27 June, 2024

Bench: S.K. Sahoo, Chittaranjan Dash

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    JCRLA No.97 of 2010

                    Rupadhar Jani           ....         Appellant

                                              Mr. Prem Kumar Mohanty,
                                              Advocate

                                          -versus-

                    State of Odisha         ....        Respondent

                                              Mr. Rajesh Tripathy
                                              Addl. Standing Counsel
                                       CORAM:
                            THE HON'BLE MR. JUSTICE S.K. SAHOO
                        THE HON'BLE MR. JUSTICE CHITTARANJAN DASH
                                          ORDER

Order No. 27.06.2024

03. This matter is taken up through Hybrid Arrangement (Video Conferencing/Physical Mode).

Heard Mr. Prem Kumar Mohanty, learned counsel for the appellant and Mr. Rajesh Tripathy, learned Additional Standing Counsel for the State.

Hearing is closed and judgment is reserved.

(S.K. Sahoo) Judge

(Chittaranjan Dash)