Jiban Sahoo vs State Of Orissa & Others
2024 Latest Caselaw 10766 Ori

Orissa High Court

Jiban Sahoo vs State Of Orissa & Others on 27 June, 2024

Author: D. Dash

Bench: D. Dash

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  CRA No.245 of 1990
                          Jiban Sahoo                         .....                  Appellant
                                                                           Represented By Adv.
                                                                                 - Mr. S.K. Das
                                                         -versus-
                          State of Orissa & Others        .....                    Respondents
                                                                           Represented By Adv.
                                                                            -Mr. R.N. Acharya,
                                                                          -Mr. G.N. Rout, ASC.
                                                        CORAM:
                                      THE HON'BLE MR. JUSTICE D. DASH
                                                                 ORDER

27.06.2024 Order No.

05. 1. This matter is taken up through hybrid mode.

2. Heard learned Counsel for the Appellant. None appears for the Respondent.

3. Hearing being concluded; judgment is reserved.

(D. Dash), Judge.

Narayan

Designation: Personal Assistant