Dasarathi Mishra vs Chakradhar Pradhan &
2024 Latest Caselaw 10765 Ori

Orissa High Court

Dasarathi Mishra vs Chakradhar Pradhan & on 27 June, 2024

Author: D. Dash

Bench: D. Dash

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                CRA No.277 of 1991
                          Dasarathi Mishra                  .....                    Appellant
                                                                        Represented By Sr.Adv.
                                                                       - Mr. Yeeshan Mohanty.
                                                       -versus-
                          Chakradhar Pradhan &          .....                     Respondents
                          Others
                                                                          Represented By Adv.
                                                                                        --------
                                                      CORAM:
                                     THE HON'BLE MR. JUSTICE D. DASH
                                                               ORDER

27.06.2024 Order No.

08. 1. This matter is taken up through hybrid mode.

2. Heard learned Senior Counsel for the Appellant.

3. Hearing being concluded; judgment is reserved.

(D. Dash), Judge.

Narayan

Designation: Personal Assistant