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Sarat Chandra Patra vs State Of Odisha .... Opp. Party
2024 Latest Caselaw 10758 Ori

Citation : 2024 Latest Caselaw 10758 Ori
Judgement Date : 27 June, 2024

Orissa High Court

Sarat Chandra Patra vs State Of Odisha .... Opp. Party on 27 June, 2024

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                CRLREV No.321 of 2011

                                     Sarat Chandra Patra              ....       Petitioner

                                                       Mr. Laxman Pradhan, Advocate

                                                           -versus-


                                     State of Odisha                  ....       Opp. Party
                                                                           Mr.B.K. Ragada
                                                                                     AGA



                                 CORAM:
                                      JUSTICE SIBO SANKAR MISHRA
      Order                                              ORDER
       No.                                             27.06.2024

10. 1. Heard Mr. Laxman Pradhan, learned counsel appearing for the petitioner and Mr. B.K. Ragada, learned Addl. Government Advocate appearing for the opposite party-State.

2. Hearing is concluded and judgment is reserved.

(S.S. Mishra) Judge subhasis

Location: High Court of Orissa, Cuttack.

 
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