Chandra Das vs Chakradhar Behera & Others
2024 Latest Caselaw 10754 Ori

Orissa High Court

Chandra Das vs Chakradhar Behera & Others on 27 June, 2024

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   SA No.13 of 1993

                 Chandra Das                                        .....             Appellant(s)
                                                                                         Represented By
                                                                               Mr.S.P.Mishra,Sr.Advocate
                                                                                 Ms.Manisha Mishra,Adv

                                                       -versus-
                Chakradhar Behera & Others                        .....             Respondent(s)
                                                                                         Represented By
                                                                                                  None

                                                      CORAM:
                  THE HON'BLE MR. JUSTICE ANANDA CHANDRA BEHERA
                                                                   ORDER

Order No. 27.06.2024

26. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Hearing concluded.

3. Judgment stands reserved.

( A.C. Behera ) Judge Binayak

Location: High Court of Orissa, Cuttack