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Sri Radhamohan Dev Bije vs Radhamohan Deb Bije And
2024 Latest Caselaw 10605 Ori

Citation : 2024 Latest Caselaw 10605 Ori
Judgement Date : 25 June, 2024

Orissa High Court

Sri Radhamohan Dev Bije vs Radhamohan Deb Bije And on 25 June, 2024

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                S.A. No.19 of 1999

                 Sri Radhamohan Dev Bije,                 .....                                 Appellants
                 through Marfatdar and another
                                                                               Mr. D.P. Mohanty, Advocate
                                                     -versus-
                Radhamohan Deb Bije and                  .....                                Respondents
                others
                                                                                                          None


                                                     CORAM:
                   THE HON'BLE MR. JUSTICE ANANDA CHANDRA BEHERA
                                                                   ORDER

Order No. 25.06.2024

29. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard learned counsel for the appellants.

Hearing is concluded and judgment is reserved.

( A.C. Behera ) Judge Jagabandhu

Designation: Personal Assistant

 
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