Sk. Kalim Uddin vs State Of Orissa & Another
2024 Latest Caselaw 10469 Ori

Orissa High Court

Sk. Kalim Uddin vs State Of Orissa & Another on 24 June, 2024

Author: D.Dash

Bench: D.Dash

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                     CRA No.151 of 1992
                         Sk. Kalim Uddin                          .....                   Appellant
                                                                           Represented By Adv

                                                                           D.K. Das

                                                             -versus-
                         1. State of Orissa & Another             .....               Respondent
                                                                          Represented By Adv.

                                                                          Mr.G.N.Rout, ASC

                                                                          Mr.D.Nayak, Sr.
                                                                          Advocate for R.2.

                                                            CORAM:
                                           THE HON'BLE MR. JUSTICE D.DASH
                                                            ORDER

24.06.2024 Order No.

06. 1. This matter is taken up through hybrid

arrangement (virtual/physical) mode.

2. Heard Mr.D.K.Das, learned counsel for the

Appellant, Mr.G.N.Rout, learned Additional Standing

Counsel for the Respondent-State and Mr.D.Nayak,

learned Senior Counsel for the Respondent No.2.

3. Hearing being concluded; judgment is reserved.

Signed by: BASUDEV NAYAK Judge

Location: HIGH COURT OF ORISSA : CUTTACK Date: 04-Jul-2024 15:51:50 Basu