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Rudra Pratap Lenka vs Rupali Kalpana Kusum
2024 Latest Caselaw 10448 Ori

Citation : 2024 Latest Caselaw 10448 Ori
Judgement Date : 24 June, 2024

Orissa High Court

Rudra Pratap Lenka vs Rupali Kalpana Kusum on 24 June, 2024

Bench: Arindam Sinha, M.S. Sahoo

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             MATA No.224 of 2024

                      Rudra Pratap Lenka
                                                            ....                     Appellant
                                                                         Represented by Adv.-
                                                                   Mr. H. Mohapatra, Advocate
                                                        -versus-
                      Rupali Kalpana Kusum                  ....                   Respondent
                                                                         Represented by Adv.-

                                                       CORAM:
                                 THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                                  AND
                                   THE HON'BLE MR. JUSTICE M.S. SAHOO
                                                      ORDER

24.06.2024 Order No.

01. 1. Mr. Mohapatra, learned advocate appears on behalf of appellant-father and submits, his client is aggrieved by judgment dated 6th May, 2024 of the Family Court, whereby marriage expenses was granted to his daughter. The appeal has been filed in time.

2. Appellant will put in requisites for issuance of notice of appeal. The lower Court record be called for.

3. List on 15th July, 2024.

( Arindam Sinha ) Judge

( M.S. Sahoo ) Signed by: PRASANT KUMAR SAHOO Judge Reason: Authentication Prasant Location: Orissa High Court Date: 24-Jun-2024 18:02:20

 
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