Nityananda Sahoo vs State Of Odisha
2024 Latest Caselaw 10427 Ori

Orissa High Court

Nityananda Sahoo vs State Of Odisha on 24 June, 2024

Bench: D.Dash, V. Narasingh

           IN THE HIGH COURT OF ORISSA AT CUTTACK
                       CRLA No.675 of 2023
      Nityananda Sahoo           .....               Appellant
                                        Represented By Adv.
                                        Prasanta Kumar Sahoo

                                    -versus-
      State Of Odisha                     .....               Respondent
                                                    Represented By Adv.

                                                    Mr. P.K. Mohanty,
                                                    ASC

                             CORAM:
                  THE HON'BLE MR. JUSTICE D.DASH
                                AND
               THE HON'BLE MR. JUSTICE V. NARASINGH
                                   ORDER

24.06.2024 I.A. No.2046 of 2023 Order No.

03. 1. This is an application under section 389 Cr.P.C. for suspension of execution of sentence imposed upon the Appellant, namely, Nityananda Sahoo by the Trial Court while convicting him for the offence under sections 302/34 of the Indian Penal Code read with section 27(a) of the Arms Act and his release on bail pending disposal of this Appeal.

2. Heard.

3. Taking into account the submissions made and on going through the judgment passed by the Trial Court, further keeping in view the role said to have been played by this Appellant in the said incident as it emerges from the evidence and the depositions of the witnesses examined from the side of the

prosecution as well as the surrounding circumstances, at this stage, we are not inclined to direct for suspension of further execution of the sentence and grant bail to the Appellant pending disposal of this Appeal.

The I.A. is accordingly dismissed.

(D. Dash), Judge

(V. Narasingh) Judge

ORDER 24.06.2024 Order

04. 1. List this matter in the week commencing 21st October, 2024 for hearing.

(D. Dash), Judge

(V. Narasingh) Judge

Himansu

Signed by: HIMANSU SEKHAR DASH