Rudra Pratap Lenka vs Rupali Kalpana Kusum
2024 Latest Caselaw 10390 Ori

Orissa High Court

Rudra Pratap Lenka vs Rupali Kalpana Kusum on 24 June, 2024

Bench: Arindam Sinha, M.S.Sahoo

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                           MATA No.307 of 2023
Rudra Pratap Lenka                           .....                 Appellant

                                                        Represented by Adv.-
                                                        Mr. H.N. Mohapatra,
                                                                  Advocate,

                                  -versus-
Rupali Kalpana Kusum                      .....                  Respondent

                                                       Represented by Adv.-
                                                             Mr. S.K. Dash,
                                                                  Advocate


                                 CORAM:
            THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                    AND
                 THE HON'BLE MR. JUSTICE M.S.SAHOO


                                  ORDER

24.06.2024

I.A. no.61 of 2024 and MATA no.307 of 2023 Order No.

4. 1. Mr. Mohapatra, learned advocate appears on behalf of

applicant/appellant-father. He submits, his client is aggrieved by

judgment dated 18th May, 2023 of the Family Court enhancing the

maintenance in respect of his daughter. The appeal was presented

on reported delay of 20 days. Application has been made for

condonation.

2. Mr. Dash, learned advocate appears on behalf of the daughter

and in fairness submits, the Court deal with the application as

deems fit and proper.

3. Perused the application. We accept the causes shown. The

delay is condoned and appeal admitted. The application is disposed

of.

4. Mr. Dash waives formal notice of appeal.

5. The lower Court record be called for.

6. List on 15th July, 2024.

(Arindam Sinha) Judge

(M.S. Sahoo) Judge Radha/Jyostna