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Rajani Patra vs Ashok Kumar Patra
2024 Latest Caselaw 10386 Ori

Citation : 2024 Latest Caselaw 10386 Ori
Judgement Date : 24 June, 2024

Orissa High Court

Rajani Patra vs Ashok Kumar Patra on 24 June, 2024

Bench: Arindam Sinha, M.S.Sahoo

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                           MATA No.177 of 2023
Rajani Patra                                  .....                  Appellant

                                                          Represented by Adv.-
                                                               Mr. B.B. Singh,
                                                                    Advocate,

                                   -versus-
Ashok Kumar Patra                          .....                   Respondent

                                                         Represented by Adv.-
                                                               Mr. M. Nandy,
                                                                    Advocate

                                  CORAM:
            THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                     AND
                 THE HON'BLE MR. JUSTICE M.S.SAHOO


                                   ORDER

24.06.2024

I.A. no.190 of 2023 & MATA no.177 of 2023 Order No.

6. 1. Mr. Nandy, learned advocate appears on behalf of

respondent-husband and prays for extension of time for his client to

file objection to the application for condonation of delay. Mr.

Singh, learned advocate appears on behalf of applicant/appellant-

wife and submits, time to file objection was obtained on 30th April,

2024. The reported delay of 232 days is because time taken by his

client was consumed on unsuccessfully seeking setting aside of the

judgment made ex-parte, not excluded.

2. Extension granted is peremptory. The objection will be

accepted on adjourned date upon advance copy served.

3. List on 3rd July, 2024.

(Arindam Sinha) Judge

(M.S. Sahoo) Judge Radha/Jyostna

 
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