Ratnakar Sutar; And vs State Of Orissa
2024 Latest Caselaw 10365 Ori

Orissa High Court

Ratnakar Sutar; And vs State Of Orissa on 21 June, 2024

Author: D.Dash

Bench: D.Dash

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    CRA No.226 of 1990
                        1. Ratnakar Sutar; and                     .....                Appellants
                        2. Jula Sutar
                                                                             Represented By
                                                                             Adv. - Mr.S.
                                                                             Mohapatra

                                                            -versus-
                        State of Orissa                           .....                 Respondent
                                                                             Represented By Adv.
                                                                             - Mr.G.N. Rout, ASC

                                                           CORAM:
                                           THE HON'BLE MR. JUSTICE D.DASH
                                                           ORDER

21.06.2024 Order No.

13. 1. This matter is taken up through hybrid

arrangement (virtual/physical) mode.

2. Heard Mr.Mohapatra, learned counsel for the

Appellants and Mr.G.N. Rout, learned Additional

Standing Counsel for the Respondent.

The hearing being concluded; judgment is reserved.

(D. Dash) Judge

Basu

Location: HIGH COURT OF ORISSA : CUTTACK Date: 04-Jul-2024 16:10:24