Smt. Pramila Ghadei @ vs Bijoy Ghadei;
2024 Latest Caselaw 10364 Ori

Orissa High Court

Smt. Pramila Ghadei @ vs Bijoy Ghadei; on 21 June, 2024

Author: D.Dash

Bench: D.Dash

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    CRA No.213 of 1992
                        1. Smt. Pramila Ghadei @                   .....               Appellant
                        Jhunu Ghadei
                                                                            Represented By Adv.
                                                                            - None

                                                            -versus-
                        1. Bijoy Ghadei;                         .....               Respondents
                        2. Jamuna Ghadei;
                        3. Kartik Chandra Dhada;
                        and
                        4. Janaki Dhada
                                                                           Represented By Adv. -
                                                                           Mr.Samarendra Bahadur,
                                                                           For R.2 and
                                                                           Mr.Paramananda Mishra
                                                                           for R.4

                                                           CORAM:
                                           THE HON'BLE MR. JUSTICE D.DASH
                                                           ORDER

21.06.2024 Order No.

10. 1. This matter is taken up through hybrid

arrangement (virtual/physical) mode.

2. Heard learned counsel for the parties.

The hearing being concluded; judgment is reserved.

Digitally Signed (D. Dash)

Location: HIGH COURT OF ORISSA : CUTTACK Judge Date: 04-Jul-2024 16:10:24