Kotini Someswar Rao vs State Of Orissa
2024 Latest Caselaw 10363 Ori

Orissa High Court

Kotini Someswar Rao vs State Of Orissa on 21 June, 2024

Author: D.Dash

Bench: D.Dash

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    CRA No.385 of 1992
                        1. Kotini Someswar Rao                     .....              Appellant
                                                                            Represented By
                                                                            Adv. - B. Sahoo

                                                            -versus-
                        1. State of Orissa                       .....               Respondent
                                                                           Represented By Adv.
                                                                           - Mr.P.K. Mohanty,
                                                                           ASC

                                                           CORAM:
                                           THE HON'BLE MR. JUSTICE D.DASH
                                                           ORDER

21.06.2024 Order No.

09. 1. This matter is taken up through hybrid

arrangement (virtual/physical) mode.

2. Heard learned counsel for the parties.

The hearing being concluded; judgment is reserved.

(D. Dash) Judge

Location: HIGH COURT OF ORISSA : CUTTACK