Kanka Tudu vs State Of Odisha .... Opp. Party
2024 Latest Caselaw 10360 Ori

Orissa High Court

Kanka Tudu vs State Of Odisha .... Opp. Party on 21 June, 2024

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              CRLREV No.736 of 2015
                                    Kanka Tudu               ....     Petitioner

                                                                   Mr. S.K. Jena, Advocate

                                                             -versus-
                                     State of Odisha                    ....       Opp. Party
                                                                             Mr.B.K.Ragada,
                                                                                       AGA


                                 CORAM:
                                      JUSTICE SIBO SANKAR MISHRA

      Order                                                  ORDER
       No.                                                 21.06.2024
         05.                  1.           The present revision has been filed against the

judgment dated 21.09.2015 passed by the learned 2nd Addl. Sessions Judge, Baripada in Criminal Appeal No.35 of 2015 whereby the order of conviction and sentence passed by the learned Asst. Sessions Judge, Udala in S.T. Case No.04/207/2012-2011 has been upheld.

2. The petitioner was 63 years old at the time of trial. Learned counsel for the petitioner submits that he would enquire about the status of the petitioner at present and inform this Court.

3. List this matter on 24.06.2024 in the weekly list.

                                                                         (S.S. Mishra)

Designation: P.A.                                                            Judge
Reason: Authentication

Location: High Court of Orissa, Cuttack. subhasis Date: 24-Jun-2024 10:34:18