Pappu Kumar vs Republic Of India (Cbi) ..... Opposite ...
2024 Latest Caselaw 10355 Ori

Orissa High Court

Pappu Kumar vs Republic Of India (Cbi) ..... Opposite ... on 21 June, 2024

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                            BLAPL No.4280 of 2024
            Pappu Kumar                 .....        Petitioner
                                                                   Represented By Adv. -
                                                                   Avijit Patnaik

                                               -versus-
            Republic Of India (cbi)                    .....            Opposite Parties
                                                                   Represented By Adv. -

                                   CORAM:
                     THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                 MOHAPATRA

                                                    ORDER

Order No.                                          21.06.2024
    04.         1.     This matter is taken up through Hybrid Arrangement (Virtual
                /Physical Mode).

2. Heard learned counsels for both the parties.

3. Hearing from all the sides is closed.

4. Learned counsel for the Petitioner submitted that he will submit the writ note of submission by Monday (24.06.2024). A copy of such written note be served on Mr.Sarthak Nayak, learned counsel for CBI.

5. This matter is reserved for orders/ judgment along with BLAPL Nos.2242 and 2531 of 2024.

( A.K. Mohapatra ) Judge Anil

Location: High Court of Orissa