Govind Shaw; And vs State Of Orissa
2024 Latest Caselaw 10351 Ori

Orissa High Court

Govind Shaw; And vs State Of Orissa on 21 June, 2024

Author: D.Dash

Bench: D.Dash

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    CRA No.361 of 1992
                        1. Govind Shaw; and                              .....                Appellants
                        2. Jainandan Shaw
                                                                                    Represented By
                                                                                    Adv. - Mr.Abhash
                                                                                    Mohanty

                                                            -versus-
                        1. State of Orissa                       .....                      Respondents
                                                                                 Represented By Adv. -
                                                                                 Mr.P.K.Mohanty, ASC

                                                           CORAM:
                                           THE HON'BLE MR. JUSTICE D.DASH
                                                           ORDER

21.06.2024 Order No.

18. 1. This matter is taken up through hybrid

arrangement (virtual/physical) mode.

2. Heard Mr.A.Mohanty, learned counsel for the

Appellants and Mr.P.K.Mohanty, learned Additional

Standing Counsel for the Respondent.

The hearing being concluded; judgment is reserved.

(D. Dash) Judge

Location: HIGH COURT OF ORISSA : CUTTACK