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Harishankar Sagar vs State Of Orissa .... Opposite Party
2024 Latest Caselaw 10293 Ori

Citation : 2024 Latest Caselaw 10293 Ori
Judgement Date : 20 June, 2024

Orissa High Court

Harishankar Sagar vs State Of Orissa .... Opposite Party on 20 June, 2024

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                CRLREV No.392 of 2013

                                     Harishankar Sagar                  ....        Petitioner

                                                             Mr. M.K. Mohapatra, Advocate

                                                             -versus-

                                     State of Orissa                    .... Opposite Party

                                                                        Mr. B.K.Ragada, AGA

                                 CORAM:

                                           JUSTICE SIBO SANKAR MISHRA
      Order                                               ORDER
       No.                                              20.06.2024

06. 1. Heard Mr. Mohapatra, learned counsel for the petitioner and Mr. Ragada, learned Addl. Government Advocate for the opposite party-State.

2. Hearing is concluded and judgment is reserved.

(S.S. Mishra) Judge

subhasis

Location: High Court of Orissa, Cuttack.

 
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